Badan Singh @ Baddo vs State Of U.P.
2015 Latest Caselaw 380 ALL

Citation : 2015 Latest Caselaw 380 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Badan Singh @ Baddo vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29909 of 2012
 

 
Applicant :- Badan Singh @ Baddo
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Aditya Prasad Mishra,Chandrakesh Mishra,D.S.Mishra,Seema Agarwal
 
Counsel for Opposite Party :- Govt.Advocate,Rajesh Kumar Kanojia
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant is directed to file order sheet of the trial pending against him along with an affidavit.

List this case in the next cause list.

Order Date :- 5.5.2015

Download the LatestLaws.com Mobile App