Kullu @ Deepak vs State Of U.P.
2015 Latest Caselaw 379 ALL

Citation : 2015 Latest Caselaw 379 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Kullu @ Deepak vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 1221 of 2015
 

 
Appellant :- Kullu @ Deepak
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rama Shankar Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Learned counsel for the appellant may file rejoinder affidavit within two weeks.

List this case in the week commencing 25.5.2015.

Order Date :- 5.5.2015

Download the LatestLaws.com Mobile App