Ismail @ Lal vs State Of U.P.
2015 Latest Caselaw 378 ALL

Citation : 2015 Latest Caselaw 378 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Ismail @ Lal vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 679 of 2015
 

 
Appellant :- Ismail @ Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rama Shankar Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

List in the week commencing 25.5.2015 showing the name of Shri Amir Khan as counsel for the respondent.

Order Date :- 5.5.2015

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