C/M Educational And Vill. ... vs State Of U.P. & 2 Others
2015 Latest Caselaw 376 ALL

Citation : 2015 Latest Caselaw 376 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

C/M Educational And Vill. ... vs State Of U.P. & 2 Others on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25734 of 2015
 

 
Petitioner :- C/M Educational And Vill. Development Society & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Arun Kumar,G.K. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of the learned counsel for the respondent No. 3, this petition shall stand adjourned today.

Let it be included in the list of fresh cases of 13th May, 2015.

Order Date :- 5.5.2015

Arun K. Singh

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