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Bhupendra Singh vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 375 ALL

Citation : 2015 Latest Caselaw 375 ALL
Judgement Date : 5 May, 2015

Allahabad High Court
Bhupendra Singh vs State Of U.P. And 4 Ors. on 5 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 18374 of 2015
 

 
Petitioner :- Bhupendra Singh
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Sanjay Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner has not responded even in the revised call.

List this petition in Ordinary Course.

Order Date :- 5.5.2015

Arun K. Singh

 

 

 
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