Saurabh Srivastava vs The State Of U.P.
2015 Latest Caselaw 374 ALL

Citation : 2015 Latest Caselaw 374 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Saurabh Srivastava vs The State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 3887 of 2014
 

 
Appellant :- Saurabh Srivastava
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Diwakar Tiwari,K.C. Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Office report indicates that lower court record has not been received.

Office is directed to send a reminder to the District Judge, Varanasi to send lower court record in pursuance of the order dated 13.10.2014.

Learned A.G.A shall file counter affidavit within two weeks.

List this case in the week commencing 25.5.2015.

Order Date :- 5.5.2015

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