Mukhtar @ Sahil vs State Of U.P.
2015 Latest Caselaw 373 ALL

Citation : 2015 Latest Caselaw 373 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Mukhtar @ Sahil vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 3094 of 2014
 

 
Appellant :- Mukhtar @ Sahil
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- D.K. Dwivedi,Sriprakash Dwivedi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. is directed to file counter affidavit as directed earlier by order dated 19.8.2014 within two weeks.

List in the week commencing 25.5.2015.

Order Date :- 5.5.2015

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