Mobin vs State Of U.P.
2015 Latest Caselaw 372 ALL

Citation : 2015 Latest Caselaw 372 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Mobin vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 718 of 2015
 

 
Appellant :- Mobin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pawan Kumar Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Learned counsel for the appellant may file rejoinder affidavit within two weeks.

List this case in the week commencing 25.5.2015.

Order Date :- 5.5.2015

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