Amit Tyagi vs State Of U.P. And Another
2015 Latest Caselaw 370 ALL

Citation : 2015 Latest Caselaw 370 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Amit Tyagi vs State Of U.P. And Another on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 12076 of 2015
 

 
Applicant :- Amit Tyagi
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Aditya Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned A.G.A. shall complete his instructions on this application/file his response within a period of 10 days from today.

Let it be included in the Supplementary List of fresh cases of appropriate Court of 20th May, 2015.

The matter shall not be treated as part-heard or tied-up to this Bench.

Order Date :- 5.5.2015

Arun K. Singh

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