The C/M Shri Adarsh Inter College ... vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 369 ALL

Citation : 2015 Latest Caselaw 369 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

The C/M Shri Adarsh Inter College ... vs State Of U.P. And 3 Ors. on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25695 of 2015
 

 
Petitioner :- The C/M Shri Adarsh Inter College And Another
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ashish Kumar Ojha,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,Yogish Kumar Saxena
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of Sri R.K. Ojha, learned Senior Counsel, this matter shall stand adjourned today.

Let it be included in the list of fresh cases of 11th May, 2015.

Order Date :- 5.5.2015

Arun K. Singh

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