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C/M Divya Public School Gangoh ... vs State Of U.P. & 2 Others
2015 Latest Caselaw 368 ALL

Citation : 2015 Latest Caselaw 368 ALL
Judgement Date : 5 May, 2015

Allahabad High Court
C/M Divya Public School Gangoh ... vs State Of U.P. & 2 Others on 5 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25616 of 2015
 

 
Petitioner :- C/M Divya Public School Gangoh Thru' Its Manager
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- S.K. Chaubey,S.K. Rai
 
Counsel for Respondent :- C.S.C.,B.N. Yadav
 

 
Hon'ble Yashwant Varma,J.

Sri B.N. Yadav who is stated to be appearing for the Basic Shiksha Parishad is not present even in the revised call.

On the request of the learned counsel for the petitioner, let this petition be included in the list of fresh cases of 8th May, 2015.

Order Date :- 5.5.2015

Arun K. Singh

 

 

 
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