Jay Prakash & 5 Others vs Gautam Buddha University Greater ...
2015 Latest Caselaw 367 ALL

Citation : 2015 Latest Caselaw 367 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Jay Prakash & 5 Others vs Gautam Buddha University Greater ... on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 23000 of 2015
 

 
Petitioner :- Jay Prakash & 5 Others
 
Respondent :- Gautam Buddha University Greater Noida & Another
 
Counsel for Petitioner :- Parmeshwar Kr. Chaudhary,Suneel Kr. Mishra
 
Counsel for Respondent :- Rahul Agrawal
 

 
Hon'ble Yashwant Varma,J.

Sri Rahul Agrawal, learned counsel appearing for the respondent-University points out that the validity of the Ordinance in question which forms subject matter of challenge in the present petition is already engaging the attention of this Court in Writ Petition No. 45735 of 2014.

Accordingly, let this petition be connected with Writ Petition No. 45735 of 2014 and be listed along with the same.

Order Date :- 5.5.2015

Arun K. Singh

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