C/M Gramanchal Shiksha Samiti And ... vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 366 ALL

Citation : 2015 Latest Caselaw 366 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

C/M Gramanchal Shiksha Samiti And ... vs State Of U.P. And 4 Ors. on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25692 of 2015
 

 
Petitioner :- C/M Gramanchal Shiksha Samiti And Another
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- D.S.M. Tripathi,Aashutosh Mani Tripathi
 
Counsel for Respondent :- C.S.C.,Nisheeth Yadav,Siddharth Khare
 

 
Hon'ble Yashwant Varma,J.

Sri Siddharth Khare has entered appearance on behalf of respondent No. 5. The learned Standing Counsel represents the respondents 1, 2 and 3 and Sri Nisheeth Yadav appears on behalf of respondent No. 4.

All the respondents pray for and are granted two weeks' time to file their Counter Affidavits. The petitioner shall have a week thereafter to file his Rejoinder Affidavit.

Post this petition in the second week of July, 2015.

Order Date :- 5.5.2015

Arun K. Singh

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