In The Matter Of Small Industries ... vs M/S Kunj Forging Pvt. Ltd.
2015 Latest Caselaw 365 ALL

Citation : 2015 Latest Caselaw 365 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

In The Matter Of Small Industries ... vs M/S Kunj Forging Pvt. Ltd. on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- COMPANY PETITION No. - 21 of 2015
 

 
Petitioner :- In The Matter Of Small Industries Development And Anr.
 
Respondent :- M/S Kunj Forging Pvt. Ltd.
 
Counsel for Petitioner :- Manu Khare, Sanjeev Sagar
 

 
Hon'ble Yashwant Varma,J.

Issue notice to respondent-Company returnable within four weeks. Steps for service be taken within two weeks.

Notice issued by the Registry of this Court shall indicate that this petition shall be called for admission on 16th July, 2015.

The respondent-Company may file its reply in this petition in the meanwhile.

Order Date :- 5.5.2015

Arun K. Singh

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