Satish Chandra @ Kallu vs State Of U.P.
2015 Latest Caselaw 363 ALL

Citation : 2015 Latest Caselaw 363 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Satish Chandra @ Kallu vs State Of U.P. on 5 May, 2015

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- CRIMINAL APPEAL No. - 4311 of 2013
 

 
Appellant :- Satish Chandra @ Kallu
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Kumar Dubey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

On the request of learned counsel for the appellant, list this case in the next cause list. In the meantime, learned counsel for appellant shall file rejoinder affidavit.

Order Date :- 5.5.2015

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