Pramod Kumar Pandey And Another vs State Of U.P. & Another
2015 Latest Caselaw 362 ALL

Citation : 2015 Latest Caselaw 362 ALL
Judgement Date : 5 May, 2015

Allahabad High Court

Pramod Kumar Pandey And Another vs State Of U.P. & Another on 5 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 12004 of 2015
 

 
Applicant :- Pramod Kumar Pandey And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Sudeep Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request made by the learned counsel for the applicants, let this application be included in the list of fresh cases of appropriate Court on 11th May, 2015.

The matter shall not be treated as part-heard or tied up to this Bench.

Order Date :- 5.5.2015

Arun K. Singh

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