Ashish Dubey vs State Of U.P. And 4 Others
2015 Latest Caselaw 350 ALL

Citation : 2015 Latest Caselaw 350 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

Ashish Dubey vs State Of U.P. And 4 Others on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10717 of 2015
 

 
Petitioner :- Ashish Dubey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- K.G. Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Yashwant Varma,J.

Learned A.G.A. represents respondents 1, 2 and 3.

Issue notice to respondents 4 and 5 returnable within four weeks.

Post this matter on 14th July 2015 before the appropriate Court.

The matter shall not be treated as part-heard or tied-up to this Bench.

The noticed opposite parties may file their replies in this petition in the meanwhile.

Order Date :- 4.5.2015

Arun K. Singh

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