M/S Premier Thermo Compounds ... vs Registrar Of Companies
2015 Latest Caselaw 349 ALL

Citation : 2015 Latest Caselaw 349 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

M/S Premier Thermo Compounds ... vs Registrar Of Companies on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- COMPANY APPEAL DEFECTIVE No. - 2 of 2015
 

 
Appellant :- M/S Premier Thermo Compounds India Ltd. And 2 Others
 
Respondent :- Registrar Of Companies
 
Counsel for Appellant :- R.P. Mishra,S.K. Yadav
 

 
Hon'ble Yashwant Varma,J.

Issue notice to Registrar of Companies (the sole Respondent) on the Delay Condonation Application.

Notice shall indicate that this appeal shall be posted in Court in the first week of July, 2015. Steps be taken by the learned counsel for the appellant within a period of two weeks.

Order Date :- 4.5.2015

Arun K. Singh

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