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C/M Islamia Inter College Thru' ... vs State Of U.P. & 5 Others
2015 Latest Caselaw 345 ALL

Citation : 2015 Latest Caselaw 345 ALL
Judgement Date : 4 May, 2015

Allahabad High Court
C/M Islamia Inter College Thru' ... vs State Of U.P. & 5 Others on 4 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 58855 of 2014
 

 
Petitioner :- C/M Islamia Inter College Thru' Manager Sri Gulam Navi & Anr
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Anil Bhushan,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Kshitij Shailendra,Namit Srivastav,Varchasva Bajpai
 

 
Hon'ble Yashwant Varma,J.

List this petition before the appropriate Court in the second week of July, 2015.

The interim order granted earlier shall continue till the next date of listing.

Order Date :- 4.5.2015

Arun K. Singh

 

 

 
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