Afzal Uddin Ahmad And Another vs State Of U.P. And Another
2015 Latest Caselaw 344 ALL

Citation : 2015 Latest Caselaw 344 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

Afzal Uddin Ahmad And Another vs State Of U.P. And Another on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10712 of 2015
 

 
Petitioner :- Afzal Uddin Ahmad And Another
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- S.F.A. Naqvi, Faizan Ahmad
 
Counsel for Respondent :- Govt.Advocate, Dr. Arun Srivastava
 

 
Hon'ble Yashwant Varma,J.

On the joint request of parties, let this application be included in the list of fresh cases of 6th May, 2015.

Order Date :- 4.5.2015

Arun K. Singh

Download the LatestLaws.com Mobile App