Sher Sitambar And Another vs State Of U.P. & 3 Others
2015 Latest Caselaw 343 ALL

Citation : 2015 Latest Caselaw 343 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

Sher Sitambar And Another vs State Of U.P. & 3 Others on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25308 of 2015
 

 
Petitioner :- Sher Sitambar And Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- R.S. Misra,Arun Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel appears for the respondents 1 and 2.

Issue notice to respondents 3 and 4 returnable within four weeks.

All the noticed respondents may file their replies within the above period.

Post this petition in the second week of July, 2015.

Order Date :- 4.5.2015

Arun K. Singh

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