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Vikash And Another vs State Of U.P. & Another
2015 Latest Caselaw 342 ALL

Citation : 2015 Latest Caselaw 342 ALL
Judgement Date : 4 May, 2015

Allahabad High Court
Vikash And Another vs State Of U.P. & Another on 4 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 11692 of 2015
 

 
Applicant :- Vikash And Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Brijesh Kumar Sharma
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request of the learned counsel for the applicants, let this application be included in the Supplementary List of Fresh Cases of appropriate Court to be called on 12th May, 2015.

The matter shall not be treated as part-heard or tied-up to this Bench.

Order Date :- 4.5.2015

Arun K. Singh

 

 

 
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