Citation : 2015 Latest Caselaw 340 ALL
Judgement Date : 4 May, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- COMPANY APPEAL DEFECTIVE No. - 3 of 2015 Appellant :- M/S Premier Thermo Compounds India Ltd. And 2 Others Respondent :- Registrar Of Companies Counsel for Appellant :- R.P. Mishra,S.K. Yadav Hon'ble Yashwant Varma,J.
Issue notice to Registrar of Companies (the sole Respondent) on the Delay Condonation Application.
Notice shall indicate that this appeal shall be posted in Court in the first week of July, 2015. Steps be taken by the learned counsel for the appellant within a period of two weeks.
Order Date :- 4.5.2015
Arun K. Singh
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