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C/M Arya Kanya Inter College And ... vs State Of U.P. & Another
2015 Latest Caselaw 339 ALL

Citation : 2015 Latest Caselaw 339 ALL
Judgement Date : 4 May, 2015

Allahabad High Court
C/M Arya Kanya Inter College And ... vs State Of U.P. & Another on 4 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 19878 of 2015
 

 
Petitioner :- C/M Arya Kanya Inter College And Another
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- R.K. Saxena
 
Counsel for Respondent :- C.S.C.,Pradeep Chandra,Pratik Chandra
 

 
Hon'ble Yashwant Varma,J.

The Court is informed that Sri Pradeep Chandra is unable to attend Court today.

Accordingly and on his request this matter shall stand adjourned today.

Let it be included in the Additional Cause List of 14th May, 2015.

Order Date :- 4.5.2015

Arun K. Singh

 

 

 
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