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Mohd. Arkan vs State Of U.P. & Another
2015 Latest Caselaw 336 ALL

Citation : 2015 Latest Caselaw 336 ALL
Judgement Date : 4 May, 2015

Allahabad High Court
Mohd. Arkan vs State Of U.P. & Another on 4 May, 2015
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 11651 of 2015
 

 
Applicant :- Mohd. Arkan
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Haji S. Kamal Khan,Mahesh Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

Learned AGA has accepted notice on behalf of State.

Issue notice to opposite party No. 2 returnable within four weeks.

Order Date :- 4.5.2015

Arvind

 

 

 
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