Santosh Kumari vs State Of U.P. & 3 Others
2015 Latest Caselaw 334 ALL

Citation : 2015 Latest Caselaw 334 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

Santosh Kumari vs State Of U.P. & 3 Others on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25244 of 2015
 

 
Petitioner :- Santosh Kumari
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Anees Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for and is granted two weeks' time to complete his instructions.

Accordingly, list this petition in the second week of July, 2015.

Order Date :- 4.5.2015

Arun K. Singh

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