Prahlad Kumar Gupta vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 332 ALL

Citation : 2015 Latest Caselaw 332 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

Prahlad Kumar Gupta vs State Of U.P. And 3 Ors. on 4 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 15623 of 2015
 

 
Petitioner :- Prahlad Kumar Gupta
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Sudhir Bharti
 
Counsel for Respondent :- C.S.C., Neeraj Tiwari
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner prays for time to file a Supplementary Affidavit bringing on record the rectification proceedings taken by him with the Board of High School and Intermediate Education.

Accordingly and on his request, list this petition in the second week of July, 2015.

Order Date :- 4.5.2015

Arun K. Singh

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