Maharaj Singh vs State Of U.P. And Another
2015 Latest Caselaw 331 ALL

Citation : 2015 Latest Caselaw 331 ALL
Judgement Date : 4 May, 2015

Allahabad High Court

Maharaj Singh vs State Of U.P. And Another on 4 May, 2015

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 11150 of 2015
 

 
Applicant :- Maharaj Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajay Kumar Srivastava,Sanjay Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Manoj Misra,J.

List of supplementary cases has been revised. No one appears on behalf of the applicant to press this application.

List in ordinary course.

It is made clear that no interim order has been passed.

Order Date :- 4.5.2015

Arvind

Download the LatestLaws.com Mobile App