Anjuman Children Academy vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 316 ALL

Citation : 2015 Latest Caselaw 316 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

Anjuman Children Academy vs State Of U.P. And 3 Ors. on 1 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25035 of 2015
 

 
Petitioner :- Anjuman Children Academy
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Damodar Pandey
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Singh
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel appears for the contesting respondents 1 to 3 and Sri Sunil Kumar Singh has appeared for the respondent No. 4.

All the respondents pray for and are granted four weeks' time to file their Counter Affidavits. The petitioner shall have a week thereafter to file his Rejoinder Affidavit.

List this petition in the 3rd Week of July, 2015.

Order Date :- 1.5.2015

Arun K. Singh

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