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Jitendra Kumar Bharti vs University Of Allahabad Thru' Its ...
2015 Latest Caselaw 314 ALL

Citation : 2015 Latest Caselaw 314 ALL
Judgement Date : 1 May, 2015

Allahabad High Court
Jitendra Kumar Bharti vs University Of Allahabad Thru' Its ... on 1 May, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 25080 of 2015
 

 
Petitioner :- Jitendra Kumar Bharti
 
Respondent :- University Of Allahabad Thru' Its Vice Chancellor & Another
 
Counsel for Petitioner :- R.S. Ram
 
Counsel for Respondent :- Ram Gopal Tripathi
 

 
Hon'ble Yashwant Varma,J.

On the request made by Sri Vidyarthi, learned counsel appearing for the respondent-University, let this petition be included in the list of fresh cases of 4th May, 2015.

Order Date :- 1.5.2015

Arun K. Singh

 

 

 
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