In The Matter Of Auto Tractors Ltd vs V.N. Tandon
2015 Latest Caselaw 312 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- COMPANY PETITION No. - 74 of 1999
 

 
Petitioner :- In The Matter Of Auto Tractors Ltd.
 
Counsel for Petitioner :- Vishnu Sahai,A.C.Srivastava,Arvind Kr. Goswami,Ashutosh Gupta,Ayub Khan,Bhupeshwar Dayal,Brijesh Kr. Pandey,G.N. Sharma,H.N.Sharma,Jainendra Kumar Mishra,K.B. Srivastava,Kartikeya Saran,Krishan Agarwal,R.B.Pradhan,Rajesh Kumar Shukla,Rama Shankar Mishra,Ramji Yadav,S.C. Kushwaha,S.R. Yadav,Sanjay Mishra,Sujeet Kumar Singh,U.N.Sharma,V.K. Shukla,Vijay Krishna Majumdar,Vishnu Sahai,Vivek Raj Singh
 
Counsel for Respondent :- V.N. Tandon,A.K.Mehrotra,A.K.Misra,Ashok Mehta,Ashwani Kr.Misra,C.S.C.,D.S. Singh,Dinesh Kakkar,I.M. Kushwaha,J. Nagar,J.P. Kushwaha,K.P.S. Kaushik,Mahboob Ahmad,Narendra Mohan,O.L. O.P. Sharma,O.L.U.S. Patole,O.P. Mishra,P.C. Shukla,P.S. Baghel,R.S. Mishra,Raj Nath N.Shukla,Rajesh Kumar Singh,Rakesh Mishra,Ram Shankar Sharma,Ram Sheel Sharma,Rohit Agarwal,Subodh Kumar,Vishal Kakkar,Y.N. Tandon
 

 
Hon'ble Yashwant Varma,J.

As prayed, list this petition on 11th May, 2015.

Order Date :- 1.5.2015

Arun K. Singh