C/M Standard Inter College And ... vs State Of U.P. And 5 Others
2015 Latest Caselaw 311 ALL

Citation : 2015 Latest Caselaw 311 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

C/M Standard Inter College And ... vs State Of U.P. And 5 Others on 1 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 23812 of 2015
 

 
Petitioner :- C/M Standard Inter College And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Pradeep Upadhyay,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

On a request made by the learned Standing Counsel, this matter shall stand adjourned today.

Let it be included in the list of fresh cases of 5th May, 2015.

Order Date :- 1.5.2015

Arun K. Singh

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