B.I.F.R. vs M/S Kashipur Sugar Mills.Ltd.
2015 Latest Caselaw 308 ALL

Citation : 2015 Latest Caselaw 308 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

B.I.F.R. vs M/S Kashipur Sugar Mills.Ltd. on 1 May, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- MISC. COMPANY APPLICATION No. - 1 of 2013
 

 
Applicant :- B.I.F.R.
 
Opposite Party :- M/S Kashipur Sugar Mills.Ltd.
 
Counsel for Applicant :- O.P. Sharma (O.L.),A. Banerjee,O.L. M.K.Bagari,Swapnil Kumar
 
Counsel for Opposite Party :- Diptiman Singh,Nishant Mishra,Rohit Agarwal,Vishal Kakkar
 

 
Hon'ble Yashwant Varma,J.

Pursuant to the order of this Court, the Official Liquidator has filed the present report.

Sri Nishant Mishra, learned counsel appearing for the objector prays for and is granted a week's time to file a reply to the same.

Post this matter next Friday i.e. 8th May, 2015.

Order Date :- 1.5.2015

Arun K. Singh

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