Rajneesh @ Kallu Dwivedi vs The State Of U.P.
2015 Latest Caselaw 306 ALL

Citation : 2015 Latest Caselaw 306 ALL
Judgement Date : 1 May, 2015

Allahabad High Court

Rajneesh @ Kallu Dwivedi vs The State Of U.P. on 1 May, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 1255 of 2015
 

 
Applicant :- Rajneesh @ Kallu Dwivedi
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Divesh Mishra
 
Counsel for Opposite Party :- Govt.Advocate,K.K.Tewari
 

 
Hon'ble Ramesh Sinha,J.

Sri K.K. Tewari, learned counsel for the complainant and Sri Anurag Verma, learned A.G.A. for the State are present. Sri Divesh Mishra, learned counsel for the applicant is not present to press this application even in the revised reading of the list.

Accordingly, the present bail application is dismissed for want of prosecution.

Order Date :- 1.5.2015

shiraz

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