Dev Vrat Pandey vs The State Of U.P.
2015 Latest Caselaw 948 ALL

Citation : 2015 Latest Caselaw 948 ALL
Judgement Date : 30 June, 2015

Allahabad High Court

Dev Vrat Pandey vs The State Of U.P. on 30 June, 2015

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 5661 of 2015
 

 
Applicant :- Dev Vrat Pandey
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Sanjay Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

Heard learned counsel for the accused-applicant and learned AGA for the State.

List on 2nd July, 2015.

Order Date :- 30.6.2015

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