Dharam Pal And Anr. vs The State Of U.P And Anr.
2015 Latest Caselaw 943 ALL

Citation : 2015 Latest Caselaw 943 ALL
Judgement Date : 30 June, 2015

Allahabad High Court

Dharam Pal And Anr. vs The State Of U.P And Anr. on 30 June, 2015

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3045 of 2015
 

 
Applicant :- Dharam Pal And Anr.
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Ambrish Kumar Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for the petitioners pray for and is granted a weeks' time to file supplementary affidavit.

List/Put up on 10.7.2015 as fresh before the appropriate Bench.

Order Date :- 30.6.2015

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