Sunil Kumar Tripathi vs State Of U.P.
2015 Latest Caselaw 935 ALL

Citation : 2015 Latest Caselaw 935 ALL
Judgement Date : 26 June, 2015

Allahabad High Court

Sunil Kumar Tripathi vs State Of U.P. on 26 June, 2015

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 5510 of 2015
 

 
Applicant :- Sunil Kumar Tripathi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajendra Prasa Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Raghvendra Kumar,J.

Heard learned counsel for the accused-applicant and learned AGA for the State.

Learned AGA prays for and is granted one week time to seek instructions.

List on the week commencing 6th July, 2015.

Order Date :- 26.6.2015

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