Maniram vs The State Of U.P.
2015 Latest Caselaw 919 ALL

Citation : 2015 Latest Caselaw 919 ALL
Judgement Date : 16 June, 2015

Allahabad High Court

Maniram vs The State Of U.P. on 16 June, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CRIMINAL APPEAL No. - 2331 of 2015
 

 
Appellant :- Maniram
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Rajendra Prasad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Admit.

2. Call for records of court below.

Order Date :- 16.6.2015

Ashish Pd.

Case :- CRIMINAL APPEAL No. - 2331 of 2015

Appellant :- Maniram

Respondent :- The State Of U.P.

Counsel for Appellant :- Rajendra Prasad

Counsel for Respondent :- Govt.Advocate

Hon'ble Sudhir Agarwal,J.

(Criminal Misc. Bail Application No. 197795 of 2015)

1. Learned A.G.A. prays for and is granted two weeks time to file objection.