Ashok Kumar Kapthuriya vs State Of U.P. & Another
2015 Latest Caselaw 917 ALL

Citation : 2015 Latest Caselaw 917 ALL
Judgement Date : 16 June, 2015

Allahabad High Court

Ashok Kumar Kapthuriya vs State Of U.P. & Another on 16 June, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 16433 of 2015
 

 
Applicant :- Ashok Kumar Kapthuriya
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- B.K. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, put up day after tomorrow i.e. 18.6.2015.

Order Date :- 16.6.2015

Ashish Pd.

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