Omvir And 10 Others vs State Of U.P. & Another
2015 Latest Caselaw 915 ALL

Citation : 2015 Latest Caselaw 915 ALL
Judgement Date : 16 June, 2015

Allahabad High Court

Omvir And 10 Others vs State Of U.P. & Another on 16 June, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 16384 of 2015
 

 
Applicant :- Omvir And 10 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Dharmendra Singhal,Ankit Agarwal
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Shri Dinesh Kumar Yadav, Advocate holding brief of Sri Dharmendra Singhal, learned counsel for applicants states that this application may be dismissed as withdrawn.

2. Learned AGA has no objection.

3. The application is accordingly dismissed as withdrawn.

Order Date :- 16.6.2015

Ashish Pd.

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