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Ajay And 5 Others vs State Of U.P. & Another
2015 Latest Caselaw 914 ALL

Citation : 2015 Latest Caselaw 914 ALL
Judgement Date : 16 June, 2015

Allahabad High Court
Ajay And 5 Others vs State Of U.P. & Another on 16 June, 2015
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 16291 of 2015
 

 
Applicant :- Ajay And 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- J.B. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Called in revised. None appeared to press this application. In the circumstances, I myself have perused the record.

2. The grievance of the applicants is that the Case No. 13546 of 2008, State Vs. Rame Chauhan & others arising out in Case Crime No. 313 of 2008 under SEction 147, 341 I.P.C. , Police Station Surajpur, District Gautam Budh Nagar is pending since long, but the same has not been decided so far.

3. Without expressing any opinion on the merits of the issue and considering the facts and circumstances of the case, this application is disposed of finally with a direction to the court concerned to decide the aforesaid case expeditiously from the date of production of a certified copy of this order before him, provided there is no otherwise legal impediment in the matter, and, subject to other business of the Court.

Order Date :- 16.6.2015

Ashish Pd.

 

 

 
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