Dilip Kumar vs State Of U.P. & 2 Others
2015 Latest Caselaw 913 ALL

Citation : 2015 Latest Caselaw 913 ALL
Judgement Date : 16 June, 2015

Allahabad High Court

Dilip Kumar vs State Of U.P. & 2 Others on 16 June, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 16287 of 2015
 

 
Applicant :- Dilip Kumar
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Applicant :- Ajai Kumar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Shri Jay Narayan, Advocate holding brief of Sri Ajai Kumar, learned counsel for applicants states that this application may be dismissed as withdrawn.

2. Learned AGA has no objection.

3. The application is accordingly dismissed as withdrawn.

Order Date :- 16.6.2015

Ashish Pd.

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