Chiranji Lal And 5 Others vs State Of U.P. & Another
2015 Latest Caselaw 912 ALL

Citation : 2015 Latest Caselaw 912 ALL
Judgement Date : 16 June, 2015

Allahabad High Court

Chiranji Lal And 5 Others vs State Of U.P. & Another on 16 June, 2015

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 16435 of 2015
 

 
Applicant :- Chiranji Lal And 5 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vidya Prakash Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

1. Shri Vidya Prakash Singh, learned counsel for applicants states that this application may be dismissed as withdrawn.

2. Learned AGA has no objection.

3. The application is accordingly dismissed as withdrawn.

Order Date :- 16.6.2015

Ashish Pd.

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