Yatendra Kumar vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 908 ALL

Citation : 2015 Latest Caselaw 908 ALL
Judgement Date : 15 June, 2015

Allahabad High Court

Yatendra Kumar vs State Of U.P. And 2 Ors. on 15 June, 2015

Bench: Arun Tandon, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- SPECIAL APPEAL No. - 404 of 2015
 

 
Appellant :- Yatendra Kumar
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Appellant :- Sanjeev Kumar,Ajay Bhanot
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Sunita Agarwal,J.

The appellant may make one more attempt to serve the counsel for the respondents today. Notice shall indicate that the matter shall be heard tomorrow.

The appellant may file an affidavit of service indicating the steps taken for service by tomorrow.

Put up tomorrow.

Order Date :- 15.6.2015

P.P.

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