Ram Dulare Yadav vs State Of U.P. & 2 Others
2015 Latest Caselaw 887 ALL

Citation : 2015 Latest Caselaw 887 ALL
Judgement Date : 11 June, 2015

Allahabad High Court

Ram Dulare Yadav vs State Of U.P. & 2 Others on 11 June, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 324 of 2015
 

 
Revisionist :- Ram Dulare Yadav
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Revisionist :- Arun Saxena
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Criminal Misc. Application No. 57437 of 2015 (Application u/s 5 of Limitation Act.)

Heard Sri Arun Saxena, learned counsel for the revisionist and learned A.G.A. for the State of U.P.

Issue notice.

Connect with Misc. Single No. 3282 of 2015.

Order Date :- 11.6.2015

Monika

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