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Deep Narayan @ Deepu vs State Of U.P.
2015 Latest Caselaw 886 ALL

Citation : 2015 Latest Caselaw 886 ALL
Judgement Date : 11 June, 2015

Allahabad High Court
Deep Narayan @ Deepu vs State Of U.P. on 11 June, 2015
Bench: Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION DEFECTIVE No. - 323 of 2015
 

 
Revisionist :- Deep Narayan @ Deepu
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Satya Prakash Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Criminal Misc. Application No. 57435 of 2015.

(Application for condonation of delay in filing the Criminal Revision.

Heard Sri Satya Prakash Srivastava, learned counsel for the revisionist and learned A.G.A. for the State of U.P.

Issue notice.

List in the 1st week of July, 2015 as fresh.

Order Date :- 11.6.2015

Monika

 

 

 
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