Satish Kumar Sansi vs The State Of U.P Thru Secy., Home ...
2015 Latest Caselaw 884 ALL

Citation : 2015 Latest Caselaw 884 ALL
Judgement Date : 11 June, 2015

Allahabad High Court

Satish Kumar Sansi vs The State Of U.P Thru Secy., Home ... on 11 June, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 2546 of 2015
 

 
Applicant :- Satish Kumar Sansi
 
Opposite Party :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Counsel for Applicant :- Devesh Agnihotri,Brij Mohan Sahai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

The case is passed over on the request of Sri Sudhir Kumar Advocate holding brief of Sri Brij Mohan Sahai, learned counsel for the applicant.

List this case in the 1st week of July, 2015 as fresh.

Order Date :- 11.6.2015

Monika

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