Peesu Shukla @ Amrendra Kumar ... vs State Of U.P. & Anr.
2015 Latest Caselaw 881 ALL

Citation : 2015 Latest Caselaw 881 ALL
Judgement Date : 11 June, 2015

Allahabad High Court

Peesu Shukla @ Amrendra Kumar ... vs State Of U.P. & Anr. on 11 June, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION No. - 327 of 2015
 

 
Revisionist :- Peesu Shukla @ Amrendra Kumar Shukla (Minor) Thru. Father
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Revisionist :- Ashok Kumar Tripathi,Arun Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Heard learned counsel for the revisionist and learned A.G.A. for the State of U.P.

Learned A.G.A. prays for and is granted one week time to seek instructions.

List on 18th June, 2015.

Order Date :- 11.6.2015

Monika

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