Suresh Narain Panday & 3 Others vs State Of U.P. & Anr.
2015 Latest Caselaw 874 ALL

Citation : 2015 Latest Caselaw 874 ALL
Judgement Date : 11 June, 2015

Allahabad High Court

Suresh Narain Panday & 3 Others vs State Of U.P. & Anr. on 11 June, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION No. - 326 of 2015
 

 
Revisionist :- Suresh Narain Panday & 3 Others
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Revisionist :- Pankaj Kumar Shukla,Pawan Kumar Trivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

As prayed by learned counsel for the revisionist, list in second week of July, 2015.

Order Date :- 11.6.2015

Monika

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