Sahil @ Mohd. Rais vs The State Of U.P And Anr.
2015 Latest Caselaw 868 ALL

Citation : 2015 Latest Caselaw 868 ALL
Judgement Date : 9 June, 2015

Allahabad High Court

Sahil @ Mohd. Rais vs The State Of U.P And Anr. on 9 June, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 

 
Case :- U/S 482/378/407 No. - 2638 of 2015
 

 
Applicant :- Sahil @ Mohd. Rais
 
Opposite Party :- The State Of U.P And Anr.
 
Counsel for Applicant :- Brijesh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shashi Kant,J.

Heard Sri Amitabh Singh Advocate holding brief of Sri Brijesh Kumar Singh, learned counsel for the applicant.

Issue notice to the opposite party no. 2 through R.P.A.D., returnable at an early date.

Applicant is directed to take necessary steps within one week.

List in the 3rd week of July, 2015.

Order Date :- 9.6.2015

Monika

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